Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Municipalities Act, 1916 1. Short title, extent and commencement. (1)This Act may be called the [Uttar Pradesh] [Substituted by ibid.] Municipalities Act, 1916.(2)[ It shall extend to the whole of Uttar Pradesh.] [Substituted by A.L.O. 1950.](3)It shall come into force on the first day of July, 1916.
