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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(c) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(c)split up an existing market area and constitute two or more Market Committees for such areas, as the case may be; or