Calcutta High Court
M/S. Great Eastern Energy Corporation ... vs M/S. Jain Irrigation Systems Ltd on 7 April, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 265 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S. GREAT EASTERN ENERGY CORPORATION LTD.
Versus
M/S. JAIN IRRIGATION SYSTEMS LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 7th April, 2011.
Mr. A. Roy...for petitioner.
Mr. I.P. Sinha Roy ...for respondent.
The Court : This is a Section 11 application. Direction for filing affidavits is made as hereunder.
Let affidavit in opposition be filed by 28th April, 2011. List this application on 10th May, 2011. Affidavit in reply, if any, may be filed in the mean time.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) pkd.
Asstt.Registrar[C.R.]