Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Karnataka - Subsection Section 41(2)(b) in Karnataka Urban Development Authorities Act, 1987 (b)such sums as may be placed by the Government at the disposal of the Authority from time to time for the purpose of this Act ;