Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 6 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 6. University open to all classes, castes and creeds. - The University shall not discriminate against any citizen of India on grounds of religion, race, caste, sex, place of birth or language.
