Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(5) in THE MARINE AIDS TO NAVIGATION ACT, 2021 (5)The procedure and conduct of business of the Central Advisory Committee and the sub-committees eferred to in sub-section (3) shall be such as may be prescribed.
