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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(x) in The U.P. Boiler Rules, 1969

(x)[ Fees for the examination of steam receivers, separators etc. under construction for the grant of certificate in Form III-A of the regulations. - The examination fees to be charged in this case shall be as follows:- [Substituted by Notification No. 2426/xxxvi-3-5 (B)-9, dated 14th July, 1992 published in U.P. Gezette (Exra), Part iv, Section (kha), dated 14th July, 1992.]