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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(1)(ix) in Haryana Rural Employment Guarantee Scheme, 2007

(ix)Ensuring that regular social audits of all works within the jurisdiction of the Gram Panchayat are carried out by the Gram Sabha and that prompt action is taken on the objections raised in the social audit.