Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 47 in The Bombay Dentists Rules, 1951 47. The Executive Committee shall consist of the President, and Vice-President ex officio, and seven members of the Council elected by ballot at the first meeting of the Council.
