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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iii) in THE SURROGACY (REGULATION) ACT, 2021

(iii)no surrogacy clinic shall employ or cause to be employed or take services of any person,whether on honorary basis or on payment, who does not possess such qualifications as may be prescribed;