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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(1) in U.P. E-Court Fees Rules, 2016

(1)The Commissioner of Stamp will designate one or more Officers of the department, called "Grievance Redressal Officer" to look and enquire into the complaints received against the misconduct or irregularities of the Central Recordkeeping Agency or its Authorized Collection Centres of any other person of the department related with the implementation of these rules.