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[Cites 0, Cited by 26] [Entire Act]

Union of India - Section

Section 28 in The Taxation Laws (Amendment) Act, 2006

28. Amendment of section 124.-

In section 124 of the Customs Act, in clause (a), for the words" writing informing", the words" writing with the prior approval of the officer of customs not below the rank of a Deputy Commissioner of Customs, informing" shall be substituted.