Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Uttarakhand High Court

Mr. Raman Kumar Shah vs Mr. Rakesh Kumar J Oshi on 10 March, 2014

Author: Servesh Kumar Gupta

Bench: Servesh Kumar Gupta

SPLA No.22O of 2013
With
GA No.112 of 2013

Hon'b1e Servesh Kumar Gupta, J.

Mr. Raman Kumar Shah, Deputy Advocate General (Crl.) for the State / appellant.

Mr. Rakesh Kumar J oshi, Advocate for the respondent. At the request made by Mr. Shah, list this matter in the next week.

(Servesh Kumar Gupta, J.) 10.03.20 14