Uttarakhand High Court
Mr. Raman Kumar Shah vs Mr. Rakesh Kumar J Oshi on 10 March, 2014
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
SPLA No.22O of 2013 With GA No.112 of 2013 Hon'b1e Servesh Kumar Gupta, J.
Mr. Raman Kumar Shah, Deputy Advocate General (Crl.) for the State / appellant.
Mr. Rakesh Kumar J oshi, Advocate for the respondent. At the request made by Mr. Shah, list this matter in the next week.
(Servesh Kumar Gupta, J.) 10.03.20 14