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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(m) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(m)"Micro-Grid Operator" (MGO) means a person, a group of persons, local authority, Panchayat Institution, users' association, co-operative societies, non-governmental organizations, a company that constructs, commissions, operates and maintains Micro- Grid Renewable Energy System within the State of Madhya Pradesh for generation and supply of electricity in the Micro-Grid areas and has agreed to operate under these Regulations;