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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 95(1)(c) in The Jammu and Kashmir Electricity Act, 2010

(c)damages or destroys an electric meter, apparatus equipment, or wire or causes or allows any of them to be so damaged or destroyed as to interfere with the proper or accurate metering of electricity ; or