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[Cites 0, Cited by 0] [Section 274] [Entire Act]

State of Assam - Subsection

Section 274(3) in The Assam Excise Rules, 2016

(3)Bottling or packaging: The bottling or packaging of country spirit shall be done by the contractor at 60 degree U.P. Each bottle and pouches shall be effectively and securely sealed with pilferage proof crown cork and labeled to show the strength of the country spirit. The words "ASSAM EXCISE" shall be inscribed on the cork and the label.