Supreme Court - Daily Orders
The State Of Tamil Nadu vs Junglee Games India Private Limited on 15 September, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
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ITEM NO.55 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.19981-19988/2021
(Arising out of impugned final judgment and orders dated 03-08-2021
in WP No. 18022/2020 03-08-2021 in WP No. 18029/2020 03-08-2021 in
WP No. 18044/2020 03-08-2021 in WP No. 19374/2020 03-08-2021 in WP
No. 19380/2020 03-08-2021 in WP No. 7354/2021 03-08-2021 in WP No.
7356/2021 03-08-2021 in WP No. 13870/2021 passed by the High Court
Of Judicature At Madras)
THE STATE OF TAMIL NADU & ORS. Petitioner(s)
VERSUS
JUNGLEE GAMES INDIA PRIVATE LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.158091/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
WITH
SLP(C) No. 16541/2022 (IV-A)
(FOR ADMISSION, I.R., IA No.46464/2022-EXEMPTION FROM FILING C/C OF
I/JUDGMENT & IA No.46461/2022-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
SLP(C) No. 8794-8805/2022 (IV-A)
(FOR ADMISSION and I.R.)
Date : 15-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Dr. Joseph Aristotle S., AOR
Mr. Prateek K Chadha, Adv.
Mr. V N Raghupathy, Adv.
Mr. Mahendra Pal Gupta, Adv.
Mr. Sreekar Aechuri, Adv.
Ms. Pragya Ganjoo, Adv.
Ms. Muskaan Singla, Adv.
Mr. Shubhranshu Padhi, AOR
Signature Not Verified
Mr. Varun Varma, Adv.
Md.Apzal Ansari, Adv.
Digitally signed by
NIRMALA NEGI
Date: 2023.09.15
16:56:33 IST
Reason:
Mr. Devanshu Yadav, Adv.
Ms. Anzu. K. Varkey, AOR
Mr. Sahil Sharma, Adv.
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Mr. Amit Anand Tiwari, A.A.G.
Mr. Sabarish Subramanian, AOR
Mr. Vishnu Unnikrishnan, Adv.
Ms. Devyani Gupta, Adv.
Mr. C Kranthi Kumar, Adv.
Mr. Danish Saifi, Adv.
For Respondent(s) Mr. Sajan Povayya, Sr. Adv.
Mr. Akhil Anand, Adv.
Mr. Himanshu Vij, Adv.
Mr. Tarun Dua, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Anirudh Bhatia, Adv.
Ms. Deepshika Mishra, Adv.
Mr. E. C. Agrawala, AOR
Mr. C. Aryama Sundaram, Sr. Adv.
Ms. Pritha Srikumar, AOR
Ms. Anupama Hebbar, Adv.
Mr. Siddharth Aiyanna, Adv.
Mr. Abhyudaya Shishodia, Adv.
Mr. Shubhranshu Padhi, AOR
Mr. Sajan Povayya, Sr. Adv.
Mr. Durga Bose Gandham, Adv.
Mr. Himanshu Vij, Adv.
Mrs. Sanjanthi Sajan Povayya, Adv.
Mr. Akhil Anand, AOR
Ms. Mansi Sood, Adv.
Mr. Sujoy Chatterjee, AOR
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Suhaan Mukerji, Adv.
Mr. Nikhil Parikshith, Adv.
Mr. Abhishek Manchanda, Adv.
Mr. Aditya Prakash, Adv.
Mr. L Nidhiram Sharma, Adv.
Mr. Sayandeep Pahari, Adv.
Mr. Tanmay Sinha, Adv.
M/S. PLR Chambers And Co., AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Abhishek Malhotra, Adv.
Ms. Nishtha Chaturvedi, Adv.
Ms. Liz Mathew, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List on 18.09.2023 on the prayer of learned counsel appearing for the State of Tamil Nadu.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR