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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(3) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(3)Any person, who has obtained qualification from outside the State and is registered in the register of the Stale Council of respective State or if an applicant has qualified as a regular student from any University, his registration may be clone in the register in such manner as may be prescribed.