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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of Haryana - Subsection

Section 87(2)(vii) in Haryana Registration and Regulation of Societies Act, 2012

(vii)qualifications of Administrator, members of the Committee to assist the Administrator, returning officers, observers, and of the persons authorised to hold inquiry;