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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(v) in Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018

(v)"school" includes a Lower Primary School, Upper Primary School, High School/High Madrassa, Higher Secondary School, Senior Secondary School and also includes any other institution which imparts education or training below the degree level, but docs not include an institution which exclusively imparts technical education;