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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(3) in The West Bengal University of Health Sciences Act, 2002

(3)The Vice-Chancellor, who shall be a Professor of Modern System of Medicine shall hold office for a term of three years, which shall be renewable for one more term only by a resolution to that effect by the Executive Council.