Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 18 in The Punjab Distillery Rules, 1932 18. The licensee shall afford all reasonable assistance to the[Excise and Taxation Officer or in his absence the Inspector] [Legislative Supplement Part III dated 28.1.69.] in carrying out duties.Management and working of the Distillery
