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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(i) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(i)in clause (b), for the words “shall, within five weeks”, the words “shall, within four months and two weeks” shall be substituted;