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Union of India - Section

Section 40 in The Industrial Development Bank Of India General Regulations, 1994

40. Forfeited shares to be property of the Development Bank and may be sold

.-Any share so forfeited shall be deemed to be the property of the Development Bank and may be sold, re-allotted or otherwise disposed of, either to the original holder thereof or to any other person upon such terms and in such manner as the Board may decide.