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[Cites 0, Cited by 0] [Section 242(4)] [Section 242] [Entire Act]

State of Odisha - Subsection

Section 242(4)(ii) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(ii)Waste water from such canteen shall be carried away in suitable covered drains and shall not be allowed to accumulate in the surroundings of such canteen.