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[Cites 0, Cited by 0] [Section 22B(2)] [Section 22B] [Entire Act]

Union of India - Subsection

Section 22B(2)(a) in The Unlawful Activities (Prevention) Act, 1967

(a)“society” means any body corporate registered under the Societies Registration Act, 1860 (21 of 1860) or any other State Act governing the registration of societies;