Section 19 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003
19. Procedure where there is only one validly nominated candidate.
- If there is only one validly nominated candidate in an election, he shall be declared to have been elected for the office of member of Territorial Constituency or President of Water Users Association, as the case may be, in Form-24. A certificate of election in Form-26 shall be issued to him.
