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Bombay High Court

Ashok Purshottam Raichurkar And Ors vs Barshi Municipal Council Thr. Its- ... on 6 July, 2022

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                                         16-SA-143-2022.doc


                    Shailaja


                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION
                                          SECOND APPEAL NO.148 OF 2022
                                                        A/W
                                       INTERIM APPLICATION NO.1059 OF 2022
                                                         IN
                                          SECOND APPEAL NO.148 OF 2022

                    Ashok Purushottam Raichurkar and others.             ]       Appellants
                          Vs.
                    Barshi Nagarpalika Barshi through it's               ]
                    Chief Officer; Amita Dagade Patil and others.        ]       Respondents

                                                     .....
                    Mr. Sujeet R. Bugade, for Appellants/Applicants.
                                                     .....

                                                       CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 6th JULY, 2022.

P.C.

1. Issue notice to the respondents returnable on 3rd August, 2022.

2. In addition to the Court's notice, appellants shall serve the respondents with a private notice and file affidavit of service to that effect on or before the next date.

[PRITHVIRAJ K. CHAVAN, J.] Digitally signed by SHAILAJA SHAILAJA SHRIKANT 1 of 1 SHRIKANT HALKUDE HALKUDE Date: 2022.07.07 13:55:32 +0530