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Bhikchand S/O Dhondiram Mutha ... vs Shamabai Dhanraj Gugale (Deceased) ... on 8 August, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.20                           COURT NO.9                SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 18877/2017
     (Arising out of impugned final judgment and order dated 05-06-2017
     in SA No. 338/1994 passed by the High Court of Judicature at
     Bombay)

     BHIKCHAND S/O DHONDIRAM MUTHA (DECEASED)
     THROUGH LRS. & ORS.                              Petitioner(s)
                                     VERSUS
     SHAMABAI DHANRAJ GUGALE (DECEASED)
     THROUGH LRS. & ORS.                              Respondent(s)
     (IA No. 61447/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No. 140968/2023 - EXEMPTION FROM FILING O.T. and IA
     No. 61448/2017 - EXEMPTION FROM FILING O.T. and IA No. 140822/2023
     - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 08-08-2023 This matter was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)             Mr. D.N.Goburdhan, Sr. Adv.
                                   Ms. Geetanjali Mehlwal, Adv.
                                   Ms. Pallavi Parmar, Adv.
                                   Ms. Kamakshi S. Mehlwal, AOR

     For Respondent(s)             Mr. Devadatt Kamat, Sr. Adv.
                                   Mr. Revanta Solanki, Adv.
                                   Mr. Yuvraj Kakade, Adv.
                                   Mr. Kailas Bajirao Autade, Adv.
                                   Mr. Sachin Patil, AOR

                                   Mr. Vinay Navare, Sr. Adv.
                                   Mr. Shashibhushan P. Adgaonkar, AOR
                                   Mr. Omkar Jayant Deshpande, Adv.
                                   Mrs. Pradnya S Adgaonkar, Adv.
                                   Mr. Rana Sandeep Bussa, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Leave granted.

List the matter in the first week of November, 2023.

(NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER