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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(f) in Telangana Public Security Act, 1992

(f)'Unlawful Association' means any association which indulges in or has for its object or abets or assists or gives aid, succour or encouragement, directly or indirectly, through any medium, device or otherwise to, any unlawful activity.