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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(2) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(2)The application for renewal of certificate under sub-regulation (1) shall be dealt with in the same manner as if it were an application for the grant of a certificate under regulation 3.[9-A. Conditions of registration. [Inserted by S.O. 1452(E), dated 7.9.2006]