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Patna High Court - Orders

Shobha Ram & Ors vs The State Of Bihar & Ors on 9 February, 2012

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

         Patna High Court CWJC No.6167 of 2011 (3) dt.09-02-2012




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.6167 of 2011
                     ======================================================
                     Shobha Ram & Ors
                                                                          .... .... Petitioner/s
                                                       Versus
                     The State Of Bihar & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    : Mr. Bipin Bihari Singh
                     For the Respondent/s      : Mr. Prahlad Kr. Bhagat Gp13
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
                     TRIPATHI
                     ORAL ORDER

3    09-02-2012

Six weeks' time is granted to file counter affidavit on behalf of the State with regard to the issue raised in the present writ application on behalf of the petitioner.

Let this matter be listed for admission after six weeks.

(Ajay Kumar Tripathi, J) Amin/-