Patna High Court - Orders
Shobha Ram & Ors vs The State Of Bihar & Ors on 9 February, 2012
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
Patna High Court CWJC No.6167 of 2011 (3) dt.09-02-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6167 of 2011
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Shobha Ram & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bipin Bihari Singh
For the Respondent/s : Mr. Prahlad Kr. Bhagat Gp13
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
ORAL ORDER
3 09-02-2012Six weeks' time is granted to file counter affidavit on behalf of the State with regard to the issue raised in the present writ application on behalf of the petitioner.
Let this matter be listed for admission after six weeks.
(Ajay Kumar Tripathi, J) Amin/-