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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(20) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(20)"forward and after perpendiculars" means to be taken at the forward and after ends of the length and the forward perpendicular shall coincide with the foreside of the stem on the waterline oh which the length is measured;