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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(c) in The Maharashtra Opium Smoking Act

(c)providing for any other matter for which there is no provision or there is insufficient provision in this Act and for which provision is, in the opinion of the State Government, necessary for giving effect to.the provisions of this Act.