Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(2) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017 (2)The bee Regulatory Committee shall, after determining the fee leviable by a self financed school, communicate its decision to the school concerned.
