Tripura High Court
Party Name : In Charge Hr Er Ongc Ltd vs Rani Bala Debnath & Ors on 20 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :LA.App. 0000005/2017 Party Name : IN CHARGE HR ER ONGC LTD Vs RANI BALA DEBNATH & ORS THE HONBLE MR. JUSTICE S.C.DAS
Heard learned counsel, Mr. R. Dasgupta for the appellant. The appeal is admitted for hearing. Call for the records of the court below. Issue usual notice, fixing 25.04.2017. Steps within three days.
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