Section 550(8) in Rules Under the Court-Fees Act, 1870
(8)The fees chargeable, under....... paragraph 6 clause (b) of Article 1 of the Second Schedule on application for orders for the payment of deposits in cases in which the deposits does not exceed Rs. 25 in amount:Provided that the application is made within three months of the date on which the deposit first became payable to the party making the application.* * * *