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State of Uttar Pradesh - Section

Section 33 in The Uttar Pradesh State Sports University Act, 2021

33. Withholding or reduction of grant to an affiliated college. -

The Board may. on the recommendation of the Academic and Activity Council, recommend the State Government to withhold or reduce the grant to an affiliated college which, on a report by inspection committee or otherwise, is found to be making persistent default in carrying out the conditions of affiliation.