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[Cites 0, Cited by 0] [Section 428(2)] [Section 428] [Entire Act]

State of West Bengal - Subsection

Section 428(2)(a) in The Calcutta Municipal Corporation Act, 1980

(a)to restrict the slaughter of any animal in any place on the occasion of any religious festival or ceremony, subject to such conditions (non-compliance with which shall be punishable under this Act) as the Municipal Commissioner may, by public or special notice, impose in this behalf, or