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[Cites 0, Cited by 0] [Section 43D(2)] [Section 43D] [Entire Act]

Union of India - Subsection

Section 43D(2)(f) in The Arbitration And Conciliation Act, 1996

(f)act as a forum for exchange of views and techniques to be adopted for creating a platform to make India a robust centre for domestic and international arbitration and conciliation;