Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Telangana - Subsection Section 33(b) in Telangana State Electrical Licensing Regulations, 2018 (b)Application for Electrical Contractor's Licence : - Application for 'A' and 'B' Grade electrical Contractors shall be made in the Form 'J' to the Secretary.
