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[Cites 0, Cited by 0] [Section 44A] [Entire Act]

State of Rajasthan - Subsection

Section 44A(2) in Rajasthan Panchayati Raj (Election) Rules, 1994

(2)Every such person shall, before being supplied with a tendered ballat paper, write his name against the entry relating to him in a list in Form XIII