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Kamla Devi vs The State Of Himachal Pradesh on 20 August, 2019

     ITEM NO.16                                REGISTRAR COURT. 1                      SECTION II-C

                                    S U P R E M E C O U R T O F                I N D I A
                                            RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

                                        Criminal Appeal         No(s).    212-213/2019

     KAMLA DEVI                                                                      Appellant(s)

                                                              VERSUS

     THE STATE OF HIMACHAL PRADESH & ANR.                                            Respondent(s)

     (FOR EXEMPTION FROM FILING O.T. ON IA 18546/2016, INTERIM RELIEF
     AND OFFICE REPORT )

     Date : 20-08-2019 These appeals were called on for hearing today.

     For Appellant(s)
                                              M/S.    Lawyer S Knit & Co, AOR

     For Respondent(s)
                                              Mr. Abhinav Mukerji, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the appellant is granted four weeks time as last opportunity for taking appropriate steps in respect of respondent no.2(dead). However, ld. Counsel for the appellant submitted that respondent no.2 was proforma respondent and that she does not want to take appropriate steps. Thus appeal stands abated against respondent no.2 Original records have been received from the Trial Court but some pages are in vernacular language. Let the records be sent back to the concerned Court for translation into English language in terms of Circular No.F.No.70/Judl./2010 dated 18.11.2010 and as per this Hon'ble Court's order dt. 20.11.2018 in Crl.A.No.1256/2017, thereafter matter be listed Signature Not Verified before this Court.

List again on 13.12.2019.

ANIL LAXMAN PANSARE Registrar