Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 103] [Entire Act] Union of India - Section Section 10B in The Companies Act, 1956 10B. Procedure of Tribunal .- [ Omitted by the Companies Tribunal (Abolition) Act , 1967 (17 of 1967), section 4 and Schedule (w.e.f. 1-7-1967).]
