Allahabad High Court
Pancham vs Ram Gen & Others on 11 January, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- SECOND APPEAL No. - 368 of 2005 Petitioner :- Pancham Respondent :- Ram Gen & Others Petitioner Counsel :- R.B. Singh,Rajeev Misra Respondent Counsel :- Sarvjeet Singh,K.N.Rai,S.K.Mathur Hon'ble V.K. Shukla,J.
CORRECTION APPLICATION Allowed.
In place of "Original Suit No.197 of 1982", the same be read as "Original Suit No.197 of 1978" and in place of "registered will dated 12.10.1987 in favour of Jaganth", same be read as "registered will dated 12.10.1987 in favour of Jagannath" in the body of judgment 14th October, 2009.
Order Date :- 11.1.2010 SRY