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Allahabad High Court

Pancham vs Ram Gen & Others on 11 January, 2010

Author: V.K. Shukla

Bench: V.K. Shukla

Court No. - 21

Case :- SECOND APPEAL No. - 368 of 2005

Petitioner :- Pancham
Respondent :- Ram Gen & Others
Petitioner Counsel :- R.B. Singh,Rajeev Misra
Respondent Counsel :- Sarvjeet Singh,K.N.Rai,S.K.Mathur

Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION Allowed.

In place of "Original Suit No.197 of 1982", the same be read as "Original Suit No.197 of 1978" and in place of "registered will dated 12.10.1987 in favour of Jaganth", same be read as "registered will dated 12.10.1987 in favour of Jagannath" in the body of judgment 14th October, 2009.

Order Date :- 11.1.2010 SRY