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[Cites 0, Cited by 8]

Patna High Court - Orders

Kranti Kanak &Ors vs The State Of Bihar & Ors on 14 January, 2013

Author: Samarendra Pratap Singh

Bench: Samarendra Pratap Singh

  IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.13734 of 2012
======================================================
Kumar Rajesh Pandey & Ors
                                                    .... .... Petitioner/s
                                 Versus
The State Of Bihar & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
             Civil Writ Jurisdiction Case No.14696 of 2012
======================================================
Chandra Bhushan & Anr.
                                                    .... .... Petitioner/s
                                 Versus
The State Of Bihar & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
             Civil Writ Jurisdiction Case No.14678 of 2012
======================================================
Jeetendra Kumar & Ors.
                                                    .... .... Petitioner/s
                                 Versus
The State Of Bihar & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
             Civil Writ Jurisdiction Case No.14692 of 2012
======================================================
Kaleshwar Chaudhary
                                                    .... .... Petitioner/s
                                 Versus
The State Of Bihar & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
             Civil Writ Jurisdiction Case No.14652 of 2012
======================================================
Kranti Kanak &Ors
                                                    .... .... Petitioner/s
                                 Versus
The State Of Bihar & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
             Civil Writ Jurisdiction Case No.14675 of 2012
 2   Patna High Court CWJC No.13734 of 2012 (6) dt.14-01-2013

                                           2/3




            Madan Kumar
                                                                   .... ....   Petitioner/s
                                                  Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
                                                 with
                           Civil Writ Jurisdiction Case No.14917 of 2012
            ======================================================
            Ramakant Pawan & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
                                                 with
                           Civil Writ Jurisdiction Case No.14664 of 2012
            ======================================================
            Shambhu Pandit
                                                                  .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
                                                 with
                           Civil Writ Jurisdiction Case No.14739 of 2012
            ======================================================
            Ram Baran Baitha
                                                                  .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
            Appearance :
            (In CWJC No.13734 of 2012)
            For the Petitioner/s     : Mr. Avanindra Kumar Jha
            For the Respondent/s      : Mr. Manikant Mishra Gp25
            (In CWJC No.14696 of 2012)
            For the Petitioner/s     : Mr. Bipin Kumar
            For the Respondent/s      : Mr. Sanjay Kr No.1 Sc12
            (In CWJC No.14678 of 2012)
            For the Petitioner/s     : Mr. Bipin Kumar
            For the Respondent/s      : Mr. Ajay Sc11
            (In CWJC No.14692 of 2012)
            For the Petitioner/s     : Mr. Bipin Kumar
            For the Respondent/s      : Mr. Rajiv Roy Gp5
            (In CWJC No.14652 of 2012)
            For the Petitioner/s     : Mr. Rama Kant Singh
            For the Respondent/s      : Mr. Shyam Kishor Sharma Ga3
 3         Patna High Court CWJC No.13734 of 2012 (6) dt.14-01-2013

                                                 3/3




                  (In CWJC No.14675 of 2012)
                  For the Petitioner/s  : Mr. Bipin Kumar
                  For the Respondent/s   : Mr. Parth Sharthi Sc10
                  (In CWJC No.14917 of 2012)
                  For the Petitioner/s  : Mr. Bipin Kumar
                  For the Respondent/s   : Mr. Abhay Shankar Jha Sc14
                  (In CWJC No.14664 of 2012)
                  For the Petitioner/s  : Mr. Bipin Kumar
                  For the Respondent/s   : Mr. Prashant Pratap Gp6
                  (In CWJC No.14739 of 2012)
                  For the Petitioner/s  : Mr. Vijay Kumar Singh
                  For the Respondent/s   : Mr. Kumari Amrita Gp10
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
                  PRATAP SINGH
                  ORAL ORDER


6    14-01-2013

Put up these case on 17.01.2013 under the same heading.

(Samarendra Pratap Singh, J) Uday/-