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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(2)(b) in Tamil Nadu Pension Rules, 1978

(b)The Head of office shall, then address the person concerned in Form 10 or Form 11, as may be appropriate. Who may submit a claim in Form 12.