Chattisgarh High Court
I C I C I Lombard General Insurance Co. Ltd vs Smt. Sewati @ Samari Yadav 5 Wa/507/2017 ... on 6 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 1410 of 2017
ICICI Lombard General Insurance Co.Ltd. Versus Smt. Sewati Yadav & Ors.
06.02.2018 Shri Amrito Das, Advocate for the appellant/Insurance Company.
Heard.
Admit.
Call for the records.
Issue notice to the respondents on payment of P.F. within 7 days from
today.
Considering the facts and circumstances of the case, the appellant is directed to deposit the entire amount awarded by the Tribunal.
List this case on 16/03/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit