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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(b) in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

(b)On his accepting or demanding or attempting to take or demand directly or indirectly any illegal gratification from any other seaman or candidate seaman registered or unregistered;]