Madhya Pradesh High Court
The Pr. Commissioner Of Income Tax I vs Shramik Nagrik Sahakari Bank Ltd. on 19 April, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE ITA No. 232 of 2023 (THE PR. COMMISSIONER OF INCOME TAX I Vs SHRAMIK NAGRIK SAHAKARI BANK LTD.) Dated : 19-04-2024 Ms. Veena Mandlik, learned counsel for the appellant.
Learned counsel for the appellant is directed to file the decision taken to file an appeal inspite of the fact that the tax effect is below Rs.1 Crores.
As prayed, list the case after two weeks.
(S. A. DHARMADHIKARI) (GAJENDRA SINGH)
JUDGE JUDGE
pn
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 19-04-2024
17:44:07